Nongmaithem Robson Meetei & 16 Ors vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2577 Mani

Citation : 2026 Latest Caselaw 2577 Mani
Judgement Date : 7 April, 2026

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Manipur High Court

Nongmaithem Robson Meetei & 16 Ors vs State Of Manipur & 2 Ors on 7 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item Nos. 107-108

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 111 of 2025

            Nongmaithem Robson Meetei & 16 Ors.
                                                                     ...Petitioners
                                          - Versus -
            State of Manipur & 2 Ors.
                                                               ...Respondents
                                        With
                               MC(WP(C)) No. 110 of 2025

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioners that the

matters may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate for the State

respondents, has no objection.

List these cases on 28-05-2026.

Interim order, if any, is extended till the next date.





                                                             JUDGE

 Victoria


NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.07

VICTORIA 12:29:40 +05'30'