Citation : 2026 Latest Caselaw 2566 Mani
Judgement Date : 6 April, 2026
Item No. 69
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(RSA) No. 23 of 2023
Akoijam Suraj Singh & Anr.
...Applicants
- Versus -
Yengkhom Ibochou Singh & 3 Ors.
...Respondents
B EF O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
06-04-2026
Mr. Juno Rahman, learned counsel for the respondents, submits that
the matter may be taken up on some other day and undertakes to inform the
learned counsel for the applicants.
List this case on 14-05-2026.
JUDGE
Victoria
NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.06 VICTORIA 17:14:20 +05'30'
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