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Thangjam Leishang Singh vs N. Kheda Varta Singh & 3 Ors
2026 Latest Caselaw 2563 Mani

Citation : 2026 Latest Caselaw 2563 Mani
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thangjam Leishang Singh vs N. Kheda Varta Singh & 3 Ors on 6 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.06                                                         Item Nos. 119-120
VICTORIA 17:20:16 +05'30'
                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                        MC(CONT. CAS(C)) No. 14 of 2026

                           Thangjam Leishang Singh.
                                                                              ...Applicant
                                                       - Versus -
                           N. Kheda Varta Singh & 3 Ors.
                                                                          ...Respondents
                                                    With
                                          CONT. CAS(C) No. 16 of 2025

                                             B EF O R E
                              HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                     ORDER

06-04-2026

Heard Ms. B. Nandita, learned counsel for the applicant in MC(CONT.

CAS(C)) No. 14 of 2026.

By the present application, the applicant proposed to implead Mr. Th.

Kirankumar, Secretary (Land Resources), Government of Manipur as

respondent No. 5 in CONT. CAS(C) No. 16 of 2025.

Issue notice to the respondents.

Mr. K. Satyajeet, learned counsel, accepts notice on behalf of

respondent No. 4.

Applicant is directed to take steps to other respondents by speed post

within one week and file an affidavit of proof of service.

List these cases on 01-06-2026.

JUDGE

Victoria

 
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