M. Jamkhopao & 6 Ors vs State Of Manipur & 5 Ors
2026 Latest Caselaw 2559 Mani

Manipur High Court

M. Jamkhopao & 6 Ors vs State Of Manipur & 5 Ors on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                     Item Nos. 2-3

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 247 of 2026

            M. Jamkhopao & 6 Ors.
                                                             ...Petitioners
                                         - Versus -
            State of Manipur & 5 Ors.
                                                           ...Respondents
                                        With
                               MC(WP(C)) No. 268 of 2026

                                B EF O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

06-04-2026

Mr. Abhishek Prasad Sahu, learned counsel for the petitioners,

submits that the conducting counsel is out of station and the matters may be

listed on 08-04-2026.

Accordingly, list these cases on 08-04-2026 in the motion column.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.06 VICTORIA 17:18:29 +05'30'