Citation : 2026 Latest Caselaw 2558 Mani
Judgement Date : 6 April, 2026
Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
SINGH S1. Item No. 4
DRA SINGH Date: IN THE HIGH COURT OF MANIPUR
2026.04.06
01:30:01 +05'30'
AT IMPHAL
CRP(CRP.Art.227) No. 40 of 2022
Bachaspatimayum Birendra Sharma
...Petitioner/s
Vrs.
Khaidem Menjor Singh & 2 ors.
...Respondent/s
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
06.04.2026
This matter has been listed for fixing another date of listing.
On the joint request made by the learned counsel appearing
for the parties, list this case again on 04.06.2026.
JUDGE
Bipin
Page 1
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