Chingakham Sinthoileima & Anr vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2557 Mani

Manipur High Court

Chingakham Sinthoileima & Anr vs State Of Manipur & 2 Ors on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                    Item Nos. 76-77

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 748 of 2024

            Chingakham Sinthoileima & Anr.
                                                             ...Petitioners
                                         - Versus -
            State of Manipur & 2 Ors.
                                                           ...Respondents
                                        With
                               MC(WP(C)) No. 648 of 2024

                              B EF O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

06-04-2026

Mr. Th. Sukumar, learned Government Advocate for the State

respondents, submits that some time may be given for filing counter affidavit.

Mr. Juno Rahman, learned counsel for the petitioners/applicants, has

no objection.

List these cases on 08-06-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.06 VICTORIA 17:16:31 +05'30'