Arambam Somarendro Singh vs State Of Manipur & Anr
2026 Latest Caselaw 2553 Mani

Manipur High Court

Arambam Somarendro Singh vs State Of Manipur & Anr on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   Item Nos. 112-113

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 138 of 2026

            Arambam Somarendro Singh.
                                                              ...Petitioner
                                         - Versus -
            State of Manipur & Anr.
                                                           ...Respondents
                                        With
                               MC(WP(C)) No. 143 of 2026

                              B EF O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

06-04-2026

Mr. Niranjan Sanasam, learned Government Advocate for the State

respondents appearing through video conferencing, prays for two weeks'

time for filing counter affidavit and undertakes to inform the learned counsel

for the petitioner/applicant.

List these cases on 08-06-2026.

                                                           JUDGE

 Victoria




NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.06

VICTORIA 17:16:58 +05'30'