Citation : 2026 Latest Caselaw 2550 Mani
Judgement Date : 6 April, 2026
NINGOM Digitally
by
signed
BAM NINGOMBAM
VICTORIA
VICTORI Date: Item Nos. 121-123
2026.04.06
A 17:19:24 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) No. 253 of 2026
Laikhuram Jeeban Meetei & 23 Ors.
...Applicants
- Versus -
Sanasam Subhachandra Singh & 33 Ors.
...Respondents
With
MC(WP(C)) No. 644 of 2025
WP(C) No. 688 of 2025
B EF O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
06-04-2026
Ms. Malemleima H., learned counsel for the writ petitioners, prays for
one week's time for filing objection to MC(WP(C)) No. 253 of 2026 filed by
the respondents for vacation of interim order.
Mr. Niranjan Sanasam, learned Government Advocate for the State
respondents, also prays for some time for filing counter affidavit.
Also present Mr. Th. Mahira, learned counsel for the private
respondents and Mr. Themchuiyo Kashung, learned counsel for respondent
No. 4.
List these cases on 11-05-2026.
Earlier interim order is extended till the next date.
JUDGE
Victoria
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