Lulun Tonsing vs Vrs
2026 Latest Caselaw 2544 Mani

Manipur High Court

Lulun Tonsing vs Vrs on 6 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH                                                                       S1. Item No. 1
DRA SINGH Date: 2026.04.06
          01:29:22 +05'30'             IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                           CRP(CRP.Art.227) No. 11 of 2021


             Lulun Tonsing
                                                                               ...Petitioner/s
                 Vrs.
             T. Khanthang Tonsing
                                                                               ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06.04.2026

This matter has been listed for fixing another date of listing.

On the joint request made by the learned counsel appearing

for the parties, list this case again on 12.05.2026.

JUDGE

Bipin

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