Salam Siddhartha Singh & 12 Ors vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2540 Mani

Manipur High Court

Salam Siddhartha Singh & 12 Ors vs State Of Manipur & 3 Ors on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   Item Nos. 92-93

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 737 of 2025

           Salam Siddhartha Singh & 12 Ors.
                                                             ...Petitioners
                                         - Versus -
           State of Manipur & 3 Ors.
                                                           ...Respondents
                                        With
                               MC(WP(C)) No. 686 of 2025

                              B EF O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

06-04-2026

Mr. L. Karnajit, learned counsel for the petitioners, prays for two

weeks' time for filing rejoinder affidavit.

Mr. Th. Sukumar, learned Government Advocate for the State

respondents and Mr. S. Vijayanand Sharma, learned Sr. PCCG for the

Union of India, have no objection.

List these cases on 10-06-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.06 VICTORIA 17:17:34 +05'30'