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Paojalet Touthang vs State Of Manipur & 4 Ors
2026 Latest Caselaw 2534 Mani

Citation : 2026 Latest Caselaw 2534 Mani
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Paojalet Touthang vs State Of Manipur & 4 Ors on 6 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                       Item No. 86

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 274 of 2025

            Paojalet Touthang.
                                                              ...Petitioner
                                         - Versus -
            State of Manipur & 4 Ors.
                                                         ...Respondents

                              B EF O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

06-04-2026

Mr. Juno Rahman, learned counsel for the petitioner, prays for two

weeks' time for filing rejoinder affidavit to the counter affidavit filed by the

State respondents.

Mr. Y. Robert, learned Dy. Government Advocate for the State

respondents, has no objection.

List this case on 08-06-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.06 VICTORIA 17:18:53 +05'30'

 
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