A. Dorendro Singh vs State Of Manipur
2026 Latest Caselaw 2533 Mani

Manipur High Court

A. Dorendro Singh vs State Of Manipur on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                        Item No. 127

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                WP(C) No. 1041 of 2016

           A. Dorendro Singh.
                                                                 ...Petitioner
                                        - Versus -
           State of Manipur.
                                                          ...Respondents

                             B EF O R E
              HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

06-04-2026

Mr. L. Disney, learned counsel for the petitioner, submits that the

connected matter, i.e. WP(C) No. 508 of 2016 is listed for hearing tomorrow

and the present case be listed tomorrow, i.e. 07-04-2026.

In the circumstances, list this case on 07-04-2026.

                                                         JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.06

VICTORIA 16:55:17 +05'30'