Smt. M. Kheroda Devi vs State Of Manipur & 50 Ors
2026 Latest Caselaw 2532 Mani

Citation : 2026 Latest Caselaw 2532 Mani
Judgement Date : 6 April, 2026

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Manipur High Court

Smt. M. Kheroda Devi vs State Of Manipur & 50 Ors on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                  Item Nos. 132-135

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 203 of 2019

           Smt. M. Kheroda Devi.
                                                              ...Petitioner
                                         - Versus -
           State of Manipur & 50 Ors.
                                                          ...Respondents
                                        With
                                 WP(C) No. 175 of 2022
                                 WP(C) No. 305 of 2021
                                 WP(C) No. 311 of 2021

                              B EF O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

06-04-2026

Ms. S. Nikita, learned counsel for the private respondents, submits

that the arguing counsel is out of station and the matters may be listed on

some other day.

Ms. Kh. Maria, learned counsel for the petitioner in WP(C) No. 203 of

2019 and WP(C) No. 175 of 2022 and Mr. Niranjan Sanasam, learned

Government Advocate for the State respondents, have no objection.

List these cases on 05-05-2026.




                                                         JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.06

VICTORIA 17:20:04 +05'30'