Ph. Shajid Shohail Aktash vs State Of Manipur
2026 Latest Caselaw 2528 Mani

Manipur High Court

Ph. Shajid Shohail Aktash vs State Of Manipur on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                      Item No. 143

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 157 of 2022

           Ph. Shajid Shohail Aktash.
                                                              ...Petitioner
                                         - Versus -
           State of Manipur.
                                                          ...Respondents

                              B EF O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

06-04-2026

Ms. Sanya Shangari, learned counsel representing the State

respondents, submits that the matter may be taken up after two weeks.

Mr. N. Zequeson, learned counsel for the petitioner, submits that the

matter may be expedited.

List this case on 05-05-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.06 VICTORIA 17:19:53 +05'30'