Rk Jibanlata Devi vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2516 Mani

Manipur High Court

Rk Jibanlata Devi vs State Of Manipur & 3 Ors on 6 April, 2026

Bench: A. Bimol Singh, A. Guneshwar Sharma

         Digitally                                                 Item No. 21 - 30
Lucy signed by Lucy       IN THE HIGH COURT OF MANIPUR
      Gurumayum
Gurum Date:
      2026.04.06
                                    AT IMPHAL
ayum 15:32:50
      +05'30'                  W.P.(C) No. 137 of 2026

          RK Jibanlata Devi
                                                                   ... Petitioner
                                       - Versus -

          State of Manipur & 3 Ors.
                                                                ... Respondents
                               With W.P.(C) No. 79 of 2025
                               With W.P.(C) No. 66 of 2026
                            With MC[W.P.(C)] No. 142 of 2026
                            With MC[W.P.(C)] No. 299 of 2025
                            With MC[W.P.(C)] No. 70 of 2025
                            With MC[W.P.(C)] No. 72 of 2026
                              With W.P.(C) No. 316 of 2025
                            With MC[W.P.(C)] No. 181 of 2026
                              With W.P.(C) No. 175 of 2026




                                    BEFORE
                        HON'BLE MR. JUSTICE A. BIMOL SINGH
                     HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      O R D E R

[A. Bimol, J]

06.04.2026

Mr. E. Premjit, learned counsel appeared Physically

before this court on behalf of the petitioner in WP(C) No. 127 of 2026

and WP(C) No. 175 of 2026; Md. Abdul Baqee Khan, learned counsel

appeared Physically before this court on behalf of the petitioner in

WP(C) No. 316 of 2025; and Mr. Niraj P., learned counsel appeared

Page 1|2 on behalf of the petitioner in WP(C) No. 79 of 2025 and WP(C) No.

66 of 2026 through VC platform.

Mr. Vikramjit Banerjee, learned Addl. Solicitor General

assisted by Mr. O. Ratankumar, learned counsel on behalf of the State

respondents through VC platform; and Mr. M. Rustam, learned

counsel appeared Physically before this court on behalf of the High

Court of Manipur.

The learned Addl. Solicitor General prays for fixing these

cases in the 1st week of June, 2026 so that he can appeared physically

before this Court.

On the other hand, the learned counsel appearing for the

petitioner submitted that they may be allowed to start their

arguments.

In view of the submission made above, let these cases

be listed again on 27.04.2026.

                         JUDGE                     JUDGE

Lucy




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