Khulem Jiten Singh vs Vrs
2026 Latest Caselaw 2506 Mani

Manipur High Court

Khulem Jiten Singh vs Vrs on 4 April, 2026

Bench: Ahanthem Bimol Singh, A. Guneshwar Sharma

Lucy Digitally signed
      by Lucy                                                               Item Nos. 1
Gurum Gurumayum
      Date: 2026.04.04        IN THE HIGH COURT OF MANIPUR
ayum 17:13:20 +05'30'                   AT IMPHAL

                 Crl. J. A No. 3 of 2018
                 Khulem Jiten Singh                                    ...Appellant/s
                     Vrs.
                 State of Manipur                                  ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA (ORDER) (Order of the Court was made by Justice A. Bimol Singh)

04.04.2026

Mr. Niranjoy, learned counsel representing Mr. M.

Gunedhor, the conducting counsel on behalf of the appellant,

seeks for adjournment of the hearing of this case on the

ground that the conducting counsel is out of station. The

learned counsel prays for taking up this matter in the next

week.

Mr. W. Niranjit, learned Dy. GA assisting Mr. R.K.

Umakanta, learned Sr. counsel and PP appearing for the

respondent submitted that he has no objection.

As prayed for on behalf of the appellant, let this

case be listed again on 18.04.2026.

                                            JUDGE                            JUDGE

                 Lucy



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