Naoroibam Dhanajit Singh & 2 Ors vs Vrs
2026 Latest Caselaw 2503 Mani

Manipur High Court

Naoroibam Dhanajit Singh & 2 Ors vs Vrs on 4 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.04.04
                                                                   Item Nos. 22-31

ayum 17:10:53              IN THE HIGH COURT OF MANIPUR
      +05'30'
                                     AT IMPHAL

             MC(WP(C)) No. 225 of 2026
             Naoroibam Dhanajit Singh & 2 Ors                       ...Applicant/s
                 Vrs.
             State of Manipur & 18 Ors                            ...Respondent/s

With MC(WP(C)) No. 180 of 2024 MC(WP(C)) No. 227 of 2023 MC(WP(C)) No. 425 of 2023 MC(WP(C)) No. 630 of 2024 MC(WP(C)) No. 67 of 2024 WP(C) No. 218 of 2024 WP(C) No. 493 of 2023 WP(C) No. 611 of 2023 WP(C) No. 855 of 2023

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

04.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 06.04.2026.

JUDGE

Lucy

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