Imphal Municipal Corporation ... vs Vrs
2026 Latest Caselaw 2495 Mani

Manipur High Court

Imphal Municipal Corporation ... vs Vrs on 4 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.04.04
                                                                   Item Nos. 32-34
                           IN THE HIGH COURT OF MANIPUR
ayum 17:10:33
      +05'30'                        AT IMPHAL

             MC(WP(C)) No. 280 of 2026
             Imphal Municipal Corporation Pensioners Association
                                                                    ...Applicant/s
                 Vrs.
             State of Manipur & 18 Ors                            ...Respondent/s

With MC(WP(C)) No. 232 of 2026 WP(C) No. 189 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

04.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 06.04.2026.

JUDGE

Lucy

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