Md. Angou vs State Of Manipur & Anr
2026 Latest Caselaw 2493 Mani

Manipur High Court

Md. Angou vs State Of Manipur & Anr on 4 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                   IN. 4 & 5
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.04 17:04:08
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No. 259 of 2026
          Md. Angou                                          ... Petitioner
                 Vs.
          State of Manipur & anr.                            ... Respondents
                 With
          MC(WP(C)) No. 283 of 2026

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

04-04-2026

Mr. Kh. Tarunkumar, learned senior counsel assisted by Ms. Julekha Khan, learned counsel appeared for the petitioner and Mrs. L. Monomala, learned GA appeared on behalf of the respondents.

As prayed for by the learned senior counsel appearing for the petitioner, list these cases again on 08-04-2026.

JUDGE Devananda