Thiyam Sureshkumar Singh @ Sabi vs Vrs
2026 Latest Caselaw 2490 Mani

Manipur High Court

Thiyam Sureshkumar Singh @ Sabi vs Vrs on 4 April, 2026

Bench: Ahanthem Bimol Singh, A. Guneshwar Sharma

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                            Item Nos. 5
Gurum Date:
      2026.04.04             IN THE HIGH COURT OF MANIPUR
ayum 17:14:21
      +05'30'                          AT IMPHAL

                 Crl. A No. 4 of 2024
                 Thiyam Sureshkumar Singh @ Sabi                      ...Appellant/s
                     Vrs.
                 State of Manipur                                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA (ORDER) (Order of the Court was made by Justice A. Bimol Singh)

04.04.2026

Mr. Maipaksana, learned counsel representing Mr.

Th. Jugindro, learned counsel appearing for the appellant

seeks adjournment of the hearing of this case citing personal

inconvenience on the part of the conducting counsel.

Mr. W. Niranjit, learned Dy. GA assisting Mr. R.K.

Umakanta, learned Sr. counsel and PP appearing for the

respondent submitted that he has no objection.

As prayed for on behalf of the appellant, let this

case be listed again on 16.05.2026.

                                           JUDGE                            JUDGE

                 Lucy




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