Rk Achouba @ Tiken vs Vrs
2026 Latest Caselaw 2487 Mani

Manipur High Court

Rk Achouba @ Tiken vs Vrs on 4 April, 2026

Bench: Ahanthem Bimol Singh, A. Guneshwar Sharma

Lucy   Digitally signed
       by Lucy
                                                                             Item Nos. 2
Guruma Gurumayum
       Date:                   IN THE HIGH COURT OF MANIPUR
yum    2026.04.04
       17:13:40 +05'30'                  AT IMPHAL

                   Crl. A No. 4 of 2019
                   RK Achouba @ Tiken                                   ...Appellant/s
                       Vrs.
                   State of Manipur                                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA (ORDER) (Order of the Court was made by Justice A. Bimol Singh)

04.04.2026

Ms. Monika, learned counsel representing Mr. Y.

Devadutta, learned counsel appearing for the appellant seeks

adjournment of the hearing of this case on the ground that

the conducting counsel is indisposed.

Mr. W. Niranjit, learned Dy. GA assisting Mr. S.

Nepolean, learned Sr. counsel and PP appearing for the

respondent submitted that he has no objection.

As prayed for on behalf of the appellant, let this

case be listed again on 02.05.2026.

                                             JUDGE                            JUDGE

                   Lucy




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