Soibam Dhanabir Singh vs Vrs
2026 Latest Caselaw 2486 Mani

Manipur High Court

Soibam Dhanabir Singh vs Vrs on 4 April, 2026

Bench: Ahanthem Bimol Singh, A. Guneshwar Sharma

Lucy Digitally signed
      by Lucy
Gurum Gurumayum                                                             Item Nos. 3-4
      Date: 2026.04.04
                              IN THE HIGH COURT OF MANIPUR
ayum 17:14:00 +05'30'                   AT IMPHAL

              Crl. A No. 25 of 2023
              Soibam Dhanabir Singh                                   ...Appellant/s
                  Vrs.
              State of Manipur                                    ...Respondent/s

With MC(Crl. A.) No. 8 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA (ORDER) (Order of the Court was made by Justice A. Bimol Singh)

04.04.2026

Mr. S. Rajeetchandra, learned counsel appeared on behalf of the appellant; and Mr. W. Niranjit, learned Dy. GA assisting Mr. R.K. Umakanta, learned Sr. counsel and PP appeared on behalf of the respondent.

It has been submitted on behalf of the respondent that in compliance of the earlier order dated 27.02.2026 passed by this Court, the respondent have filed their objection to the connected application being MC(Crl.A) No. 8 of 2026 on 26.03.2026, however, the said objection is not found on record.

Mr. W. Niranjit, learned Dy GA seeks sometime to verify from the Registry whether there is any defect in the said objection.

As prayed for on behalf of the respondent, list these cases again on 18.04.2026 along with the said objection.

                                           JUDGE                            JUDGE

              Lucy

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