Athokpam James Singh vs Punit Kumar Goel & Ors
2026 Latest Caselaw 2480 Mani

Manipur High Court

Athokpam James Singh vs Punit Kumar Goel & Ors on 4 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA                                   IN. 1
DEVANANDA         SINGH
                  Date: 2026.04.04 17:04:24
SINGH             +05'30'


                          IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
     Cont. Case (C) No. 34 of 2026
     Athokpam James Singh                                 ... Petitioner
            Vs.
     Punit Kumar Goel & ors.                              ... Respondents

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

04-04-2026

Heard Mr. Th. Khagemba, learned counsel appearing for the petitioner.

Issue notice upon the respondent No. 1 only, returnable within three weeks.

Petitioner is to take steps for service of notice upon the respondent No. 1 by way of dasti service as well as by speed post service.

Steps should be taken within one week and the petitioner is to file an affidavit showing proof of service of such notice.

List this case again on 25-05-2026.

JUDGE Devananda