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Kameidun Kames James vs State Of Manipur & Anr
2026 Latest Caselaw 2466 Mani

Citation : 2026 Latest Caselaw 2466 Mani
Judgement Date : 4 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Kameidun Kames James vs State Of Manipur & Anr on 4 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 17
DEVANANDA DEVANANDA SINGH
            Date: 2026.04.04 17:04:59
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 258 of 2023
          Kameidun Kames James                              ... Petitioner
                 Vs.
          State of Manipur & anr.                           ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

04-04-2026

Mr. Juno Rahman, learned counsel appeared on behalf of the petitioner through VC platform and seeks adjournment of hearing of this case citing personal inconvenience.

Mr. Th. Vashum, learned GA appearing for the respondents has no objection.

As prayed for by the learned counsel appearing for the petitioner, list this case again on 06-05-2026.

JUDGE Devananda

 
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