Ngangbam Jyotisana Devi vs Vrs
2026 Latest Caselaw 2442 Mani

Manipur High Court

Ngangbam Jyotisana Devi vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally
      by Lucy
               signed


Gurum Gurumayum
      Date:
                         IN THE HIGH COURT OF MANIPUR
                                                                 Item Nos. 49-50

      2026.04.02
ayum 16:16:20 +05'30'              AT IMPHAL

            MC(Cont. Case(C)) No. 87 of 2025
            Ngangbam Jyotisana Devi                                 ...Applicant/s
               Vrs.
            Takhellambam Ojit Singh & Anr                      ...Respondent/s

With Cont. Case(C) No. 84 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Mr. Ng. Jotindra Luwang, learned counsel appeared

for the petitioner through VC platform; and Mr. Y. Nirmolchand,

learned Sr. counsel assisted by Mr. Y. Nikhil, learned counsel

appeared for the respondents before this Court.

It has been submitted by the learned Sr. counsel

appearing for the respondents that the respondents may be given

10(ten) day's time for submitting compliance report.

Mr. Ng. Jotindra Luwang, learned counsel appearing

for the petitioner submitted that he has no objection.

In view of the submission made above, let these cases

be listed again on 22.04.2026.

JUDGE

Lucy

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