Y. Debararta Singh vs Vrs
2026 Latest Caselaw 2440 Mani

Citation : 2026 Latest Caselaw 2440 Mani
Judgement Date : 2 April, 2026

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Manipur High Court

Y. Debararta Singh vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:                                                           Item Nos. 10
      2026.04.02
                           IN THE HIGH COURT OF MANIPUR
ayum 16:09:42
      +05'30'                        AT IMPHAL

            WP(C) No. 1225 of 2018
            Y. Debararta Singh                                      ...Petitioner/s
                Vrs.
            Union of India                                        ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Mr. M. Hemchandra, learned Sr. counsel assisted by

Mr. Rendy M., learned counsel appearing for the petitioner seeks

adjournment of the hearing of this case citing personal

inconvenience.

Ms. Pamchui, learned counsel appearing for the

respondent submitted that she has no objection.

As prayed for, list this case again on 18.05.2026.

JUDGE

Lucy