Mala Lisham vs Vrs
2026 Latest Caselaw 2438 Mani

Manipur High Court

Mala Lisham vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                   Item Nos. 40-41
Gurum Date:
      2026.04.02           IN THE HIGH COURT OF MANIPUR
ayum 16:14:42
      +05'30'                        AT IMPHAL

           WP(C) No. 1009 of 2025
           Mala Lisham                                             ...Petitioner/s
               Vrs.
           State of Manipur & 3 Ors                              ...Respondent/s

With MC(WP(C)) No. 928 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint made by the learned counsel appearing

for the parties, list these cases again on 20.04.2026.

JUDGE

Lucy

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