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Md. Sarik Dali vs Vrs
2026 Latest Caselaw 2435 Mani

Citation : 2026 Latest Caselaw 2435 Mani
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Sarik Dali vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally signed
Lucy by Lucy
      Gurumayum
Gurum Date:
      2026.04.02
                                                                       Item Nos. 68

ayum 16:22:00               IN THE HIGH COURT OF MANIPUR
      +05'30'
                                      AT IMPHAL

             WP(C) No. 943 of 2022
             MD. Sarik Dali                                          ...Petitioner/s
                 Vrs.
             Union of India & Anr                                  ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Mrs. Jyotibala appearing for the petitioner seeks

adjournment of the hearing of this case on the ground that

conducting counsel is out of station.

Ms. Pamchui, learned counsel appearing for the

respondents has no objection.

As prayed for, list this case again on 29.05.2026.

JUDGE

Lucy

Page 1

 
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