Salam Johnson Singh vs Vrs
2026 Latest Caselaw 2429 Mani

Manipur High Court

Salam Johnson Singh vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy
Gurum Gurumayum                                                     Item Nos. 12
      Date: 2026.04.02
                         IN THE HIGH COURT OF MANIPUR
ayum 16:10:02 +05'30'              AT IMPHAL

           WP(C) No. 633 of 2020
           Salam Johnson Singh                                    ...Petitioner/s
               Vrs.
           State of Manipur & 2 Ors                             ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Mr. Abhishek Prasad Sahu, learned counsel appearing

for the petitioner seeks adjournment of the hearing of this case

citing personal inconvenience.

Mr. Shyam Sharma, learned GA appearing for the

respondent has no objection.

As prayed for, list this case again on 19.05.2026.

JUDGE

Lucy

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