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Salam Kunjakishore vs Vrs
2026 Latest Caselaw 2426 Mani

Citation : 2026 Latest Caselaw 2426 Mani
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Salam Kunjakishore vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.04.02
ORI DEVI 15:55:52 +05'30'                                                      Item Nos. 3-4
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                    WP(C) No. 241 of 2026
                    Salam Kunjakishore                               ...Petitioner/s
                        Vrs.
                    State of Manipur & 13 ors.                       ...Respondent/s

With MC(WP(C)) No. 261 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Mr. M. Hemchandra, learned senior counsel assisted by Mr.

M. Rendy, learned counsel appeared for the petitioner and Mr. H.

Debendra, learned senior counsel and Dy. AG assisted by Ms. Sarmila,

learned counsel appeared for the State respondents.

On the joint request made by the learned senior counsel

appearing for the petitioner, list these cases again on 04-04-2026.

JUDGE

Dhakeshori

Page 1

 
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