Leishangthem Mahindrakumar Singh vs Vrs
2026 Latest Caselaw 2423 Mani

Manipur High Court

Leishangthem Mahindrakumar Singh vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy
Gurum Gurumayum                                                   Item Nos. 44-45
      Date: 2026.04.02
                         IN THE HIGH COURT OF MANIPUR
ayum 16:15:23 +05'30'              AT IMPHAL

            WP(C) No. 7 of 2026
            Leishangthem Mahindrakumar Singh                       ...Petitioner/s
                Vrs.
            State of Manipur & 5 ors                            ...Respondent/s

With MC(WP(C)) No. 8 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Mr. S. Nepolean, learned Sr. counsel and GA

appearing for the respondents seeks 3(three) week's time for

getting instruction from the authorities.

Mr. N. Bipin, learned counsel appearing for the

petitioner has no objection.

As prayed for on behalf of the respondents, list these

cases again on 18.05.2026.

JUDGE

Lucy

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