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Namoijam Jeetu vs State Of Manipur & 5 Ors
2026 Latest Caselaw 2386 Mani

Citation : 2026 Latest Caselaw 2386 Mani
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Namoijam Jeetu vs State Of Manipur & 5 Ors on 1 April, 2026

             Digitally signed by
JOHN      JOHN TELEN KOM
TELEN KOM Date: 2026.04.01
          16:55:47 +05'30'
                                                                                 Sl. No. 1 & 2 (Suppl.)

                                          IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL
                                                   WP(C)No.249 of 2026
                                                           With
                                                  MC(WP(C)) No.269 of 2026
                            Namoijam Jeetu
                                                                                         Petitioner
                                                         Vs.
                           State of Manipur & 5 Ors.
                                                                                    Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER) (Order of the Court was made by Mr. M. Sundar, CJ)

01.04.2026.

              [1]                  Re-notified.

              [2]                  List under the cause list caption 'ADJOURNED ADMISSION'

tomorrow in the daily list.

[3] List on 02.04.2026.

                                         JUDGE                               CHIEF JUSTICE

              John Kom
 

 
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