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Oinam Deben Singh vs Principal Accountant General (A&E)
2026 Latest Caselaw 2382 Mani

Citation : 2026 Latest Caselaw 2382 Mani
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Oinam Deben Singh vs Principal Accountant General (A&E) on 1 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM
                                                                          IN. 39
M DEVANANDA DEVANANDA SINGH
            Date: 2026.04.01 16:25:44
SINGH       +05'30'

                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
        WP(C) No. 16 of 2025
        Oinam Deben Singh                                 ... Petitioner
               Vs.
        Principal Accountant General (A&E),
        Manipur & ors.                                    ... Respondents

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

01-04-2026

Ms. Hestina, learned counsel appeared for the petitioner; Mr. S. Jasobanta, learned counsel appeared for the respondent No. 1 and Mrs. L. Monomala, learned GA appeared for the respondents No. 2 to 5.

On the request made by the learned GA, list this case again on 26-05-2026.

JUDGE Devananda

 
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