Chingakham Sana Devi & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2381 Mani

Manipur High Court

Chingakham Sana Devi & Ors vs State Of Manipur & Ors on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                  IN. 35 & 36
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.01 16:24:00
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 7 of 2025
          Chingakham Sana Devi & ors.                           ... Petitioners
                 Vs.
          State of Manipur & ors.                               ... Respondents
                 With
          MC(WP(C)) No. 9 of 2025

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

01-04-2026

Mrs. L. Monomala, learned GA appearing for the respondents seeks two weeks' time for filing counter affidavit.

Mr. Ng. Jotindra Luwang, learned counsel appearing for the petitioners has no objection.

As prayed for, list these cases again on 28-05-2026.

JUDGE Devananda