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Dr. S. Indra Singh vs State Of Manipur & Anr
2026 Latest Caselaw 2373 Mani

Citation : 2026 Latest Caselaw 2373 Mani
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Dr. S. Indra Singh vs State Of Manipur & Anr on 1 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM                                                   IN. 87
M DEVANANDA DEVANANDA SINGH
            Date: 2026.04.01
SINGH       16:26:12 +05'30'

                          IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
       WP(C) No. 493 of 2024
       Dr. S. Indra Singh                                  ... Petitioner
              Vs.
       State of Manipur & anr.                             ... Respondents

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                      O R D E R

01-04-2026

Mr. Tomclist, learned counsel appearing for the respondents seeks adjournment of hearing of this case citing personal inconvenience.

Mr. Abdul Baqee Khan, learned counsel appearing for the petitioner has no objection.

As prayed for, list this case again on 25-05-2026.

JUDGE Devananda

 
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