Ngangom Rambhapati Devi & Ors vs State Of Manipur & Anr
2026 Latest Caselaw 2370 Mani

Manipur High Court

Ngangom Rambhapati Devi & Ors vs State Of Manipur & Anr on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                             IN. 12 & 13
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.01 16:22:37
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 252 of 2026
          Ngangom Rambhapati Devi & ors.                  ... Petitioners
                 Vs.
          State of Manipur & anr.                         ... Respondents
                 With
          MC(WP(C)) No. 273 of 2026

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

01-04-2026

On the request made by Mr. N. Jotendro, learned senior counsel appearing for the petitioners, list these cases again on 02-04-2026.

JUDGE Devananda