M. Jamkhopao & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2369 Mani

Manipur High Court

M. Jamkhopao & Ors vs State Of Manipur & Ors on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                  IN. 8 & 9
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.01 16:24:13
SINGH       +05'30'


                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
        WP(C) No. 247 of 2026
        M. Jamkhopao & ors.                                 ... Petitioners
               Vs.
        State of Manipur & ors.                             ... Respondents
               With
        MC(WP(C)) No. 268 of 2026

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                       O R D E R

01-04-2026

Mr. Abhishek Prasad Sahu, learned counsel assisting Mr. B.P. Sahu, learned senior counsel appearing for the petitioners prays for taking up this matter in the next week citing personal inconvenience.

Mr. Shyam Sharma, learned GA appearing for the respondents has no objection.

As prayed for, list these cases again on 06-04-2026.

JUDGE Devananda