M/S Koireng Food Imphal vs Regional Institute Of Medical Sciences
2026 Latest Caselaw 2368 Mani

Manipur High Court

M/S Koireng Food Imphal vs Regional Institute Of Medical Sciences on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                       IN. 43 to 45
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.01 16:24:27
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
         WP(C) No. 145 of 2025
         M/S Koireng Food Imphal                                  ... Petitioner
                Vs.
         Regional Institute of Medical Sciences                   ... Respondent
                With
         MC(WP(C)) No. 141 of 2025 &
         MC(WP(C)) No. 245 of 2026

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

01-04-2026

Md. Abdul Baqee Khan, learned counsel appearing for the petitioner prays for taking up this matter tomorrow citing personal inconvenience.

Mr. S. Vijayanand Sharma, learned senior panel counsel appearing for the respondent has no objection.

As prayed for, list these cases again on 02-04-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda