Smt. Soram Prabhabati Devi vs Vrs
2026 Latest Caselaw 2366 Mani

Manipur High Court

Smt. Soram Prabhabati Devi vs Vrs on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:
ORI DEVI 2026.04.01
         16:45:31 +05'30'
                                                                             Item Nos. 54-56
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                     MC(WP(C)) No. 170 of 2026
                     Smt. Soram Prabhabati Devi                     ...Applicant/s
                         Vrs.
                     State of Manipur & 4 ors.                       ...Respondent/s

With MC(WP(C)) No. 765 of 2025 WP(C) No. 840 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

01.04.2026

Due to paucity of time, hearing of these cases cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 02-05-2026.

JUDGE

Dhakeshori

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