Chingakham Sana Devi & 6 Ors vs Vrs
2026 Latest Caselaw 2365 Mani

Manipur High Court

Chingakham Sana Devi & 6 Ors vs Vrs on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:
         2026.04.01
ORI DEVI 16:30:33 +05'30'                                                        Item Nos. 23
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                    WP(C) No. 621 of 2023
                    Chingakham Sana Devi & 6 ors.                     ...Petitioner/s
                        Vrs.
                    State of Manipur & 2 ors.                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

01.04.2026

Due to paucity of time, hearing of this case cannot be taken

up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 22-04-2026.

JUDGE

Dhakeshori

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