Rolly Hongam vs Neeraj Mittal & Ors
2026 Latest Caselaw 2363 Mani

Manipur High Court

Rolly Hongam vs Neeraj Mittal & Ors on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM                                                   IN. 24 & 25
M DEVANANDA DEVANANDA SINGH
            Date: 2026.04.01 16:28:09
SINGH       +05'30'

                              IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
         Cont. Case (C) No. 89 of 2024
         (Ref:- WP(C) No. 403 of 2023)
         Rolly Hongam                                          ... Petitioner
                  Vs.
         Neeraj Mittal & ors.                                  ... Respondents
                  With
         MC(Cont. Case (C)) No. 51 of 2025

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

01-04-2026

Mr. N. Biren, learned counsel appeared for the petitioner; Ms. Elina, learned counsel appeared for the respondents No. 2 and 3 and Mrs. I. Bimola, learned counsel appeared on behalf of respondent No. 5.

It has been submitted at the bar that an appeal filed by the State Government against the order passed by this court is still pending and as such, a prayer has been made for taking up this matter after two weeks.

As prayed for, list these cases again on 21-05-2026.

JUDGE Devananda