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All Manipur Football Association ... vs Haorungbam Sulanjoy Singh & Ors
2026 Latest Caselaw 2358 Mani

Citation : 2026 Latest Caselaw 2358 Mani
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

All Manipur Football Association ... vs Haorungbam Sulanjoy Singh & Ors on 1 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 72 to 76
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.01 16:24:47
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
        MC(WP(C)) No. 393 of 2022
        All Manipur Football Association (AMFA)
        (Member of AIFF)                                        ... Applicant
               Vs.
        Haorungbam Sulanjoy Singh & ors.                        ... Respondents
               With
        MC(WP(C)) No. 242 of 2026;
        WP(C) No. 222 of 2026;
        WP(C) No. 638 of 2022 &
        WP(C) No. 879 of 2022

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

01-04-2026

Md. Abdul Baqee Khan, learned counsel appearing for the petitioner in WP(C) No. 222 of 2026 and WP(C) No. 879 of 2022 seeks adjournment of hearing of these cases citing personal inconvenience.

Mr. K. Roshan, learned counsel appearing for the petitioner in WP(C) No. 638 of 2022 and Mr. Th. Vashum, learned GA appearing for the State respondents submitted that they have no objection.

As prayed for, list these cases again on 08-04-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda

 
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