Laishram Surjit Singh & 17 Ors vs Vrs
2026 Latest Caselaw 2350 Mani

Manipur High Court

Laishram Surjit Singh & 17 Ors vs Vrs on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.04.01
ORI DEVI 16:31:20 +05'30'                                                         Item Nos. 46
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                     WP(C) No. 485 of 2025
                     Laishram Surjit Singh & 17 ors.                   ...Petitioner/s
                         Vrs.
                     State of Manipur & 2 ors.                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

01.04.2026

Due to paucity of time, hearing of this case cannot be taken

up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 05-05-2026.

JUDGE

Dhakeshori

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