Nongmaithem Yaima Singh & 3 Ors vs Vrs
2026 Latest Caselaw 2349 Mani

Manipur High Court

Nongmaithem Yaima Singh & 3 Ors vs Vrs on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.04.01
                                                                            Item Nos. 86
ORI DEVI 16:48:16 +05'30'
                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL

               WP(C) No. 430 of 2024
               Nongmaithem Yaima Singh & 3 ors.                  ...Petitioner/s
                   Vrs.
               State of Manipur & 4 ors.                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

01.04.2026

Due to paucity of time, hearing of this case cannot be taken

up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 28-04-2026.

JUDGE

Dhakeshori

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