Thokchom Suren Singh vs Principal Accountant General (A&E)
2026 Latest Caselaw 2347 Mani

Manipur High Court

Thokchom Suren Singh vs Principal Accountant General (A&E) on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                            IN. 40
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.01 16:25:31
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No. 17 of 2025
          Thokchom Suren Singh                              ... Petitioner
                 Vs.
          Principal Accountant General (A&E),
          Manipur & ors.                                    ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

01-04-2026

Ms. Hestina, learned counsel appeared for the petitioner; Mr. S. Jasobanta, learned counsel appeared for the respondent No. 1 and Mrs. L. Monomala, learned GA appeared for the respondents No. 2 to 5.

On the request made by the learned GA, list this case again on 26-05-2026.

JUDGE Devananda