Devi Datt Joshi vs Vrs
2025 Latest Caselaw 618 Mani

Manipur High Court

Devi Datt Joshi vs Vrs on 25 September, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally signed
LUCY by LUCY
      GURUMAYUM                                                           Item Nos. 8-9
GURUM Date:
      2025.09.25              IN THE HIGH COURT OF MANIPUR
AYUM 15:02:58
      +05'30'                           AT IMPHAL

       WP(C) No. 924 of 2018
       Devi Datt Joshi                                            ...Petitioner/s
           Vrs.
       Union of India                                             ...Respondent/s

With MC(WP(C)) No. 370 of 2018

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

25.09.2025

Heard Mr. Murari Tiwari, learned Sr. counsel appearing for

the petitioner; Mr. Kh. Samarjit, learned DSGI appearing for the Union

of India; and Mr. L. Anand, learned Sr. counsel appearing for the

respondent no. 2.

Hearing concluded.

Judgment reserved.

JUDGE

Lucy

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