Thingbaijam Naresh Kumar vs State Of Manipur & Ors
2025 Latest Caselaw 540 Mani

Manipur High Court

Thingbaijam Naresh Kumar vs State Of Manipur & Ors on 1 September, 2025

Author: A. Bimol Singh

Bench: A. Bimol Singh

                                                                                IN. 2
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2025.09.01 16:36:35
SINGH       +05'30'



                                IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

              MC(WP(C)) No. 588 of 2024
              (Ref:- WP(C) No. 694 of 2024)
              Thingbaijam Naresh Kumar                           ... Petitioner
                     Vs.
              State of Manipur & ors.                            ... Respondents

B E F O R E HON'BLE MR. JUSTICE A. BIMOL SINGH 01-09-2025

In view of the judgment and order passed by this court in the main writ petition, the misc. case stands closed.

JUDGE

Devananda