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Sanasam Premchandra Singh vs The Kumbi College
2025 Latest Caselaw 742 Mani

Citation : 2025 Latest Caselaw 742 Mani
Judgement Date : 25 November, 2025

Manipur High Court

Sanasam Premchandra Singh vs The Kumbi College on 25 November, 2025

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                 IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL


MC(WA) No. 84 of 2025
(Ref:- WA No. 44 of 2025)
Sanasam Premchandra Singh                             ... Applicant
      Vs.
The Kumbi College, Kumbi & ors.                       ... Respondents

                    B E F O R E
              HON'BLE THE CHIEF JUSTICE
      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                        O R D E R

(Order of the Court was made by Mr. A. Bimol Singh, Judge)

25-11-2025

In view of the judgment passed by this court in WA No.

44 of 2025, the misc. case stands disposed of.

                        JUDGE                     CHIEF JUSTICE



Devananda

  SHOUGRAKPAM         Digitally signed by

SHOUGRAKPAM DEVANANDA DEVANANDA SINGH Date: 2025.11.25 15:48:30 SINGH +05'30'

 
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