Soibam Subhaschandra Singh vs Smt. Sagolshem Kebi Devi & Ors
2025 Latest Caselaw 714 Mani

Manipur High Court

Soibam Subhaschandra Singh vs Smt. Sagolshem Kebi Devi & Ors on 5 November, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM         Digitally signed by
                    SHOUGRAKPAM DEVANANDA
                                                                            IN. 2
DEVANANDA           SINGH
                    Date: 2025.11.05 10:47:08
SINGH               +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
       MC(El. Petn.) No. 133 of 2022
       (Ref:- El. Petn. No. 11 of 2022)
       Soibam Subhaschandra Singh                            ... Applicant
              Vs.
       Smt. Sagolshem Kebi Devi & ors.                       ... Respondents

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                O R D E R

05-11-2025

In view of the judgment and order passed by this court in the connected petition, the present application stands disposed of.

                                                                 JUDGE
       Devananda
 SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA                                   IN. 3
DEVANANDA          SINGH

Date: 2025.11.05 10:47:30 SINGH +05'30'

IN THE HIGH COURT OF MANIPUR AT IMPHAL

(Ref:- El. Petn. No. 11 of 2022) Soibam Subhaschandra Singh ... Applicant Vs. Sagolshem Kebi Devi ... Respondent

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

O R D E R

05-11-2025

In view of the judgment and order passed by this court in the connected petition, the present application stands disposed of.

JUDGE Devananda SHOUGRAKPAM Digitally signed by IN. 4 SHOUGRAKPAM DEVANANDA DEVANANDA SINGH SINGH Date: 2025.11.05 10:47:47 +05'30'

IN THE HIGH COURT OF MANIPUR AT IMPHAL

(Ref:- El. Petn. No. 11 of 2022) Sagolshem Kebi Devi ... Applicant Vs. Soibam Subhaschandra Singh & ors. ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

O R D E R

05-11-2025

In view of the judgment and order passed by this court in the connected petition, the present application stands disposed of.

JUDGE Devananda