Nahakpam Indrajit Singh vs Sheikh Noorul Hassan And 3 Others
2025 Latest Caselaw 14 Mani

Manipur High Court

Nahakpam Indrajit Singh vs Sheikh Noorul Hassan And 3 Others on 7 May, 2025

SHAMURAILATPAM                   Digitally signed by
                                 SHAMURAILATPAM SUSHIL SHARMA
SUSHIL SHARMA                    Date: 2025.05.07 14:47:24 +05'30'
                                                                        Items No. 9-11

                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL

                                   El.Pet. No. 6 of 2022

               Nahakpam Indrajit Singh
                                                                  ...Petitioner
                                         - Versus -
               Sheikh Noorul Hassan and 3 Others
                                                           ...Respondents
                             With MC(El.Pet.) No. 43 of 2024
                             With MC(El.Pet.) No. 55 of 2024

                                 B EF O R E
                HON'BLE THE CHIEF JUSTICE MR. D. KRISHNAKUMAR

                                         ORDER

07.05.2024

Basei Roja Shahni, learned counsel, appears for the applicant

in MC(El.Pet.) No. 43 of 2024.

Mr. Ajoy Pebam, learned counsel, appearing for the

respondent in MC(El.Pet.) No. 43 of 2024 seeks further time to place

relevant judgments before this Court for considering Section 36 of the

Representation of Peoples Act, 1951.

At his request, list the matters on 23.05.2025.

Registry is directed to reflect the name of Basei Roja Shahni

as counsel for the applicant in MC(El.Pet.) No. 43 of 2024 in the cause list.

CHIEF JUSTICE

Sushil